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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Uma Chauhan vs . Commissioner Of Income Tax on 29 March, 2022

Bench: Sabina, Satyen Vaidya

.

Uma Chauhan Vs. Commissioner of Income Tax a/w connected matters ITA No. 1 of 2012 a/w ITA Nos. 2,3 and 4 of 2012. 29.03.2022 Present:

Ms. Sameeksha Gupta and Ms. Sumandini Sharma, Advocates, on behalf of Mr. Vishal Mohan, Advocate, for the appellant, in all the appeals.
Mr. Vinay Kuthiala, Sr. Advocate with Ms. Vandana Kuthiala, Advocate, for the respondent, in all the appeals.
Learned counsel for the appellant, requests for an adjournment As requested, list after two weeks.
( Sabina ) Judge ( Satyen Vaidya ) Judge 29th March, 2022 (sushma) ::: Downloaded on - 29/03/2022 20:16:25 :::CIS