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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(3)(e) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

(e)In the case of other posts not covered by clause (a), (b), (c) or (d) above and carrying a scale of pay the maximum of which exceeds the amount specified by the Board from time to time, the Selection Committee shall consist of the following members, namely:-