Section 52(6)(c) in Tamil Nadu Combined Development and Building Rules, 2019

[Cites 0, Cited by 0] [Section 52(6)] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(6)(c) in Tamil Nadu Combined Development and Building Rules, 2019

(c)Other requirements. - Every room to be used as kitchen shall have:

(i)Unless separately provided in a pantry, means for the washing of kitchen utensils which shall lead directly are through a sink to a grated and trapped connection to the waste pipe;

(ii)an impermeable floor;

(iii)a flue, if found necessary; and

(iv)a window or ventilator or opening.

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State of Tamilnadu - Subsection

Section 52(6)(c) in Tamil Nadu Combined Development and Building Rules, 2019