Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(8) in Chhattisgarh Panchayat Samvida Shala Shikshak (Appointment and Conditions of Service) Rules, 2004

(8)In addition to the regular teaching work, Samvida Shala Shikshaks appointed under these rules shall be required to do all the work given to them by the concerned Panchayat, including training, enrolment of drop-out children, conducting special classes for children who have failed in examinations, etc.