Section 25(a) in U.P. Revenue Code (Amendment) Act, 2016
(a)in sub-section (2), the clause (c) shall be re-numbered as sub-section (3) and in sub-section (3), as so re-numbered, for the words "under clause (a) or (b)" the words "under clause (a) or (b) of sub-section (2)" shall be substituted;
