Section 25 in U.P. Revenue Code (Amendment) Act, 2016
25. Amendment of Section 33.
- In Section 33 of the said Code -(a)in sub-section (2), the clause (c) shall be re-numbered as sub-section (3) and in sub-section (3), as so re-numbered, for the words "under clause (a) or (b)" the words "under clause (a) or (b) of sub-section (2)" shall be substituted;(b)The existing sub-section (3) shall be re-numbered as sub-section (4).
