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[Cites 0, Cited by 0] [Section 50A(3)] [Section 50A] [Entire Act]

State of Odisha - Subsection

Section 50A(3)(i) in The Orissa Grama Panchayats Election Rules, 1965

(i)record the number of votes recorded in respect of each candidates in Part II of Form 7-B for Ward-Member.