Section 6 in The Orissa State Electricity (Supply) Rules, 1962
6. Leave and leave salaries.
(1)The Chairman or any other member shall be entitled to leave salary under the leave terms as the Government may, from time, specify by an order.(2)[ Power to grant leave other than casual leave to any member of the Board shall vest in the State Government.] [Substituted vide Orissa Gazette Extraordinary No. 670/1962.]
