Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Odisha - Subsection Section 6(2) in The Orissa State Electricity (Supply) Rules, 1962 (2)[ Power to grant leave other than casual leave to any member of the Board shall vest in the State Government.] [Substituted vide Orissa Gazette Extraordinary No. 670/1962.]
