Section 7(4) in Statutes of the Homoeopathy University, Jaipur, 2011
(4)The Registrar shall not less than fifteen days prior to each meeting of the Academic Council, issue to each member a notice stating the time and place of the meeting along with the agenda paper. In case of a special meeting, the Registrar shall give such prior notice of the time and place of the meeting of as the circumstance in each case may permit.
