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[Cites 0, Cited by 0] [Section 1(1)] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(1)(b) in Rules to Regulate the Management of the Forest and Waste Lands in the Kadavur Estate In Tiruchirappalli District

(b)"Estate" means the Kadavur Estate in the Tiruchirappalli district;