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State of Tamilnadu - Section

Section 1 in Rules to Regulate the Management of the Forest and Waste Lands in the Kadavur Estate In Tiruchirappalli District

1.

(1)In these rules,-
(a)"Collector" means the Collector of the Tiruchirappalli district;
(b)"Estate" means the Kadavur Estate in the Tiruchirappalli district;
(c)"Forest Officer" means the Manager of Kadavur Estate, and including an Estate Revenue Inspector and Head-forester;
(d)"Landholder" means the owner for the time being, of the Kadavur Estate.
(2)These rules shall be subject to all rights legally vested in any individual or community on the date of their publication.