Himachal Pradesh High Court
Madan Lal & Others vs . Kalawati Ao on 1 July, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Madan Lal & others vs. Kalawati ao Civil Revision No.73 of 2022.
01.07.2022 Present: Mr.Karun Negi, Advocate, for the petitte Civil Revision No.73 of 2022 : CY Notice for the steps aregeh token, /returable on 02.08.2022, be issued to the respondents \D , yf LN N, "
CMP No.6172 of 2022 \ ~~".
Ny Notice in the aforesaid terms. RON (Vivek Singh Thakur) Judge July 1, 2022.
(Purohity"
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