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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(g) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961

(g)what is the total area of land held at the time of the enquiry, and what is the area of land which [the holder] [These words were substituted for the words 'the person' by Maharashtra 21 of 1975, Section 12(6).] is entitled to hold?