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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(c) in The Orissa Boilers Rules, 1970

(c)Qualification of an Inspector of boilers - No person shall be appointed to the post of Inspector of Boilers unless he has obtained degree in Mechanical Engineering of a recognised University or any qualification declared by the Union or State Public Service Commission as equivalent, thereof and has received training as a practical engineer in the design, construction, operation or maintenance of boilers for not less than two years.