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State of Odisha - Section

Section 15 in The Orissa Boilers Rules, 1970

15. Qualifications of Chief Inspectors of Boilers.

(a)No person shall be appointed to the post of Chief Inspector of Boilers unless he has obtained a degree in Mechanical Engineering of a recognised University or any qualification declared by the Union or State Public Service Commission as equivalent thereof and has served for not less than seven years as (i) an Inspector of Boilers or Deputy Chief Inspector of Boilers, (ii) an Inspector of Boilers or Deputy Chief Inspector of Boilers, for a minimum period of five years and in a responsible position involving operation, supervision and maintenance of boiler plants or in any works where boilers are manufactured for the remaining period,
(b)Qualifications of Deputy Chief Inspector of Boilers - No person shall be appointed to the post of Deputy Chief Inspector of Boilers unless he has the requisite qualifications of an Inspector and has worked as an Inspector for not less than five years.
(c)Qualification of an Inspector of boilers - No person shall be appointed to the post of Inspector of Boilers unless he has obtained degree in Mechanical Engineering of a recognised University or any qualification declared by the Union or State Public Service Commission as equivalent, thereof and has received training as a practical engineer in the design, construction, operation or maintenance of boilers for not less than two years.