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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(3) in Bhagar Grading and Marking Rules, 2018

(3)The containers including packaging material shall be made of such substances which are safe and suitable for their intended use and they shall not impart any toxic substance or undesirable odour or flavour to bhagar.