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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1)(v) in First Statutes of the Jai Narayan Vyas University Jodhpur

(v)three persons co-opted by the Academic Council who posses special attainments in particular fields of study and are not employees of the University colleges and Institutions;