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State of Rajasthan - Section

Section 6 in First Statutes of the Jai Narayan Vyas University Jodhpur

6. [ Academic Council Composition and term of office. [Substituted by the approval by the Senate [14-7-1975].]

(1)The Academic Council shall consist of the following members, namely:-
(i)the Vice-Chancellor;
(ii)the Deans of the Faculties;
(iii)Professors in the University Departments and Readers holding charge of Head of the Departments and Principals of Colleges and Institutions admitted to the privileges of the University. Provided that where there is no Professor or Reader in the department the teacher who acts as the Head of the Department shall be member of the Academic Council;
(iv)fifteen members of the teaching staff of the University Colleges and Institutions, other than the Heads of the Departments. elected from amongst themselves by single transferable Vote. The tenure of membership of the teachers will be for the period of three years;
(v)three persons co-opted by the Academic Council who posses special attainments in particular fields of study and are not employees of the University colleges and Institutions;
(vi)Seven students be chosen in such manner as the Vice-Chancellor may determine.
The tenure for the students will be for one academic year or till the new incumbents are chosen, whichever is earlier provided the students continue as regular students;
(vii)Director, K.N.U. College for Women;
(viii)Director, Institute of Evening Studies.]
(2)The term of office of the member of the Academic Council, other than ex-officio members shall be three years.
(3)Fifteen members of the Academic Council shall form a quorum.