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Bombay Presidency - Section

Section 59 in The Bombay University Act, 1974

59. Committee for recognition of Teachers of the University.

(1)No person shall be recognised as a Teacher of the University except on the recommendation of a Committee constituted for the purpose and consisting of -
(i)the Vice-Chancellor - ex officio Chairman:
(ii)the Dean of the Faculty concerned;
(iii)the Head of the University Department concerned, and
(iv)four persons having special knowledge of the subject, for which the teacher is to be recognised, of whom two shall be nominated by the Executive Council from amongst persons other than members of the Senate, or the Faculty of teachers, and two by the Academic Council from amongst its members.
(2)The Executive Council shall, after considering the recommendations of the Committee, grant or withhold recognition to such teachers in the manner regulated by the Ordinances.