Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 59] [Entire Act] Bombay Presidency - Subsection Section 59(2) in The Bombay University Act, 1974 (2)The Executive Council shall, after considering the recommendations of the Committee, grant or withhold recognition to such teachers in the manner regulated by the Ordinances.
