Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 733] [Entire Act] Bengal Presidency - Subsection Section 733(a) in Police Regulations, Bengal , 1943 (a)Assistant Superintendents who are members of the Indian Police are appointed by the Secretary of State either in England or in India according to the rules framed by him from time to time.
