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Bengal Presidency - Section

Section 733 in Police Regulations, Bengal , 1943

733. Appointment of Assistant Superintendents.

(a)Assistant Superintendents who are members of the Indian Police are appointed by the Secretary of State either in England or in India according to the rules framed by him from time to time.
(b)All Assistant Superintendents shall ordinarily be on probation for two years (See regulation 801).