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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Haryana - Subsection

Section 41(10) in Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960

(10)The Superintendent of each home shall bring the to notice of the Chief Inspector all cases of failure on the part of any member to attend a meeting. The Chief Inspector shall keep a record of such cases of absence and shall, when any non-official member's attendance is markedly irregular, bring the fact to the notice of the State Government who may, if it thinks fit, remove such member from office.