Section 10 in The Punjab State Board for the Prevention and Control of Air Pollution Rules, 1983
10. Authorities to whom information under section 23 is to be furnished.
- The information under sub-section (1) of section 23 shall be furnished to the State Board and also to the following authorities -(i)Director of Industries, Punjab.(ii)Environmental Engineer of the Regional Office of the Board, under whose jurisdiction the air pollution control area falls.
