Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Punjab - Subsection Section 10(ii) in The Punjab State Board for the Prevention and Control of Air Pollution Rules, 1983 (ii)Environmental Engineer of the Regional Office of the Board, under whose jurisdiction the air pollution control area falls.
