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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(1) in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

(1)The open access customers shall meet the metering and communication requirements as the Commission may direct from time to time. The meters shall always be maintained in good condition and shall be open for inspection by any person authorised by the concerned licensee/SLDC.