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State of Odisha - Section

Section 17 in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

17. Other conditions.

(1)The open access customers shall meet the metering and communication requirements as the Commission may direct from time to time. The meters shall always be maintained in good condition and shall be open for inspection by any person authorised by the concerned licensee/SLDC.
(2)The open access customers shall abide by the applicable provisions of the Indian Electricity Grid Code, the Orissa Grid Code and instructions given by STU, SLDC and other authorities from time to time.
(3)The open access customers shall abide by all applicable regulations, directions, guidelines and orders of the Commission made from time to time.
(4)The open access customers shall comply with the metering and other requirements of ABT. Metering arrangement both at consumer end and at the point of injection of power by the open access supplier and integration of the two metering points determining online mismatches in drawal and supply including losses, shall have to be complied with.