Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 171] [Entire Act] State of Tamilnadu - Subsection Section 171(i) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State (i)if, on an examination of the report of the medical officer, it is found that the inspection has not been conducted satisfactorily; or
