Section 171 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State
171.
The grant will be liable to reduction at the discretion of the Director -(i)if, on an examination of the report of the medical officer, it is found that the inspection has not been conducted satisfactorily; or(ii)if, after due warning, the management concerned fails to take action to remedy defects of sanitation and hygiene brought to the notice of the Director in the medical officer's report.
