Himachal Pradesh High Court
Shoolini University vs . H.P. Private Education Institutions on 23 June, 2022
Bench: Amjad Ahtesham Sayed, Sabina
Shoolini University Vs. H.P. Private Education Institutions .
Regulatory Commission a/w connected matters CWP No.656 of 2018 with CWP Nos.678 of 2018 & CWP No. 873 of 2019.
23.06.2022 Present: Mr. Arjun Lall, Advocate for the petitioner(s).
Mrs. Sheetal Kaul, Advocate on behalf of Mr. Naresh Kaul, Advocate for the respondent(s).
Learned counsel for the petitioner seeks more time to file rejoinder.
List after four weeks.
(A. A. Sayed) Chief Justice (Sabina) Judge June 23, 2022 (ps) ::: Downloaded on - 23/06/2022 20:08:21 :::CIS