Section 10(6)(a) in Tamil Nadu Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2017

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State of Tamilnadu - Subsection

Section 10(6)(a) in Tamil Nadu Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2017

(a)Demographic details of the population in the project area

(i)Age, sex, caste, religion

(ii)Literacy, health and nutritional status