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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(6) in Tamil Nadu Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2017

(6)A socio economic and cultural profile of the affected area covering the following parameters shall be prepared by the SIA Agency based on available data and statistics, field visits and consultations:-
(a)Demographic details of the population in the project area
(i)Age, sex, caste, religion
(ii)Literacy, health and nutritional status
(b)Poverty levels
(c)Vulnerable groups
(i)Women,
(ii)children,
(iii)the elderly,
(iv)women - headed households,
(v)the differently abled
(d)Kinship patterns and women's role in the family
(e)Social and cultural organization
(f)Administrative organization
(g)Political organization
(h)Civil society organizations and social movements
(i)Land use and livelihood
(j)Local economic activities
(k)Factors that contribute to local livelihoods
(l)Quality of the living environment.