Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 211] [Entire Act] State of Jharkhand - Subsection Section 211(2) in Bihar Education Code, 1961 (2)The inspecting officer in charge may require middle schools to maintain all or any of the registers numbered (viii) to (xxv) above.
