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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Maharashtra - Subsection

Section 1(2) in The Maharashtra Advertisements Tax Act, 1967

(2)[ It shall be deemed to come into force in the whole of the State of Maharashtra on the date of commencement of the Maharashtra Advertisement Tax (Amendment) Act, 1992.] [Sub-section (2) was substituted by Maharashtra 17 of 1992, Section 2(a).]