Section 1 in The Maharashtra Advertisements Tax Act, 1967
1. Short title and commencement.
(1)This Act may be called the Maharashtra Advertisements Tax Act, 1967.(2)[ It shall be deemed to come into force in the whole of the State of Maharashtra on the date of commencement of the Maharashtra Advertisement Tax (Amendment) Act, 1992.] [Sub-section (2) was substituted by Maharashtra 17 of 1992, Section 2(a).](3)& (4) [* * *] [Sub-sections (3) and (4) were deleted, by Maharashtra 17 of 1992, Section 2(b).]
