Section 1(1) in Karnataka Agricultural Produce Marketing Act 1966
(1)This Act may be called the [Karnataka] [Adapted by the Karnataka Adaptations of Laws Order 1973 w.e.f. 01.11.1973.] Agricultural Produce Marketing [(Regulation and development)] [Substituted by Act 23 of 2007 w.e.f. 16.08.2007.] Act 1966.
