Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Manipur - Subsection Section 33(1) in Manipur International University Act, 2018 (1)The Chancellor shall have the powers to appoint eminent personalities in any field or in their respective field as the Brand Ambassador/s of the University at his discretion.
