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[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of Andhra Pradesh - Subsection

Section 43(1)(a) in Dr. Abdul Haq Urdu University Act, 2016

(a)contribution of grants made by the State Government in the form of block grant, which shall not be less than the salaries and pension of the serving and retired employees of the University;