Section 43(1) in Dr. Abdul Haq Urdu University Act, 2016
(1)The University shall have a General Fund to which shall be credited, -(a)contribution of grants made by the State Government in the form of block grant, which shall not be less than the salaries and pension of the serving and retired employees of the University;(b)the income received by the University from various types of fees and charges; and(c)any bequests, donations, or other grants made by Private individuals or Institutions or Industry of Foreign Institutions for General purpose.
