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State of Rajasthan - Section

Section 15 in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

15. Meter Replacement.

(1)The correct meter instrument of required specifications as specified in these regulations read with CEA meters Regulation shall be installed by the licensee within specified time as per Annexure-III appended herewith.
(2)CTs and VT's of required accuracy class shall be replaced within timeframe as per Annexure-III appended herewith.