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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(1) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(1)The correct meter instrument of required specifications as specified in these regulations read with CEA meters Regulation shall be installed by the licensee within specified time as per Annexure-III appended herewith.