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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(7) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(7)The competent person carrying out the test as required under sub-rule (1) to sub-rule (6) above shall issue online certificate of test in the prescribed proforma along with the Annexures giving the details of NDT inspections prescribed above.