Rajasthan High Court - Jodhpur
Chail Singh vs Rajasthan State Road Transport ... on 20 July, 2022
Author: Rekha Borana
Bench: Rekha Borana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 2028/2020
Chail Singh
----Petitioner
Versus
Rajasthan State Road Transport Corporation & Ors
----Respondents
For Petitioner(s) : Mr. Avinash Acharya
For Respondent(s) : Ms. Kamini Chouhan
HON'BLE MS. JUSTICE REKHA BORANA
Order 20/07/2022 Learned counsel for the respondents submit that the controversy in question rests decided by the judgment passed in S.B. Civil Writ Petition No.24/2020; Ram Kumar Sharma Vs. Rajasthan State Road Transport Corporation & Ors. decided on 13.02.2020 and affirmed by the Division Bench in D.B. Special Appeal Writ No.556/2020 decided on 12.01.2022.
Learned counsel for the petitioner prays for time to complete his instructions.
List the matter on 22.07.2022.
(REKHA BORANA),J 154-Dharmendra/-
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