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[Cites 0, Cited by 0] [Section 380] [Entire Act]

State of Odisha - Subsection

Section 380(1) in Orissa Municipal Rules, 1953

(1)The Inspector of Local Works shall during his inspections enquire into and report on the efficiency of the Engineering establishment of the Local authority. He shall record annual confidential reports on the work and conduct of the Engineer, Supervisor or Overseer employed by a Local authority and forward the same to the Chairman of the Local Authority concerned.