(1)The Inspector of Local Works shall during his inspections enquire into and report on the efficiency of the Engineering establishment of the Local authority. He shall record annual confidential reports on the work and conduct of the Engineer, Supervisor or Overseer employed by a Local authority and forward the same to the Chairman of the Local Authority concerned.(2)He shall inspect the office of the Engineer of the Local authority at least once a year. The Chairman shall take action on the Inspection notes of the Inspector of Local Works.
