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State of Tamilnadu - Section

Section 60 in The Tamil Nadu Cinemas (Regulation) Rules, 1957

60.

(1)All outside doors for the use of the public shall be made to open outwards and all internal doors shall be so fitted as not to obstruct, when open, any gangway, passage stairway or landing. Such doors, when open, should engage on an automatic spring.
(2)The size of the doorways shall not be less than [2.25 metres by 1.5 metres] [Substituted by G.O. Ms. No. 3999, Home, dated 23rd November 1962.] the width being measured between the leaves of the door in the open positions.
(3)When doors open on to any gangway, passage, stairway or landing, such doors shall open in the direction the public move to the exit. No door shall open out directly on to a flight of steps. There shall be a landing of at least [1.5 metres flush with the door] [Substituted by G.O. Ms. No. 3999, Home, dated 23rd November 1962.].