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Bombay Presidency - Section

Section 1 in Bombay Aerial Ropeways Act, 1955

1. Short title, extent and commencement. - (1) This Act may be called the Bombay Aerial Ropeways Act, 1955.

(2)It extends to the whole of the [Bombay area of the State of Gujarat].
(3)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.