Section 4(1)(a) in The Orissa Goshala Rules, 1985

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State of Odisha - Subsection

Section 4(1)(a) in The Orissa Goshala Rules, 1985

(a)intimating the date, time and place of meeting for election of members of the Federation at least fifteen days before the date of such meeting; and

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State of Odisha - Subsection

Section 4(1)(a) in The Orissa Goshala Rules, 1985