Himachal Pradesh High Court
Shweta Kumari vs . Union Of India & Others. on 23 August, 2022
Bench: Sabina, Sushil Kukreja
Shweta Kumari vs. Union of India & others.
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CWP No.2702 of 2021 23.08.2022 Present: Mr. Dalip K. Sharma, Advocate, for the petitioner.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No.1.
Mr. Ajay Vaidya, Senior Additional Advocate General, for respondent Nos. 2 & 3/State.
At the request of learned counsel for the parties, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd August, 2022 (reena) ::: Downloaded on - 23/08/2022 20:05:38 :::CIS